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Himachal Pradesh High Court

Kartar Singh & Ors. vs . Rachna Devi & Ors. on 5 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Kartar Singh & Ors. Vs. Rachna Devi & Ors.

RSA No. 8/2012

.

05.04.2023 Present: Mr. Tara Singh Chauhan, Advocate, for the appellants.

Mr. Shivam Sharma, Advocate, for the respondents.

CMP No. 2838/2023

Learned counsel for the respondents prays for and is granted four weeks' time to file reply to the application. List thereafter.

( Sushil Kukreja ) Judge 5th April, 2023 (raman) ::: Downloaded on - 05/04/2023 20:38:09 :::CIS