Himachal Pradesh High Court
Kartar Singh & Ors. vs . Rachna Devi & Ors. on 5 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Kartar Singh & Ors. Vs. Rachna Devi & Ors.
RSA No. 8/2012.
05.04.2023 Present: Mr. Tara Singh Chauhan, Advocate, for the appellants.
Mr. Shivam Sharma, Advocate, for the respondents.
CMP No. 2838/2023Learned counsel for the respondents prays for and is granted four weeks' time to file reply to the application. List thereafter.
( Sushil Kukreja ) Judge 5th April, 2023 (raman) ::: Downloaded on - 05/04/2023 20:38:09 :::CIS