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[Cites 0, Cited by 0] [Section 30(3)] [Section 30] [Entire Act]

State of Himachal Pradesh - Subsection

Section 30(3)(ii) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(ii)one non-official members from the traders registered under section 40, from the notified market area.