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[Cites 11, Cited by 1]

Bombay High Court

Allan Mathew Misquitta And Ors vs Smt. Leela N. Naik And Ors on 6 December, 2018

Author: K.K. Tated

Bench: K.K. Tated

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 5215 OF 2016

 Allan Mathew Misquitta And Ors.                    ....Petitioner
            V/S
 Laxman Bendre And Ors.                          ....Respondent

WITH WRIT PETITION NO. 5216 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Ramesh Vista Rawat And Ors. ....Respondent WITH WRIT PETITION NO. 5217 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Anthony Fernandes And Ors. ....Respondent WITH WRIT PETITION NO. 5218 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Mohamed Mobin And Ors. ....Respondent WITH WRIT PETITION NO. 5219 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Page 1/6 ::: Uploaded on - 06/12/2018 ::: Downloaded on - 29/12/2018 07:58:07 ::: Babli Mistry And Ors. ....Respondent WITH WRIT PETITION NO. 5220 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Anthony Fernandes And Ors. ....Respondent WITH WRIT PETITION NO. 5222 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Ram Kripal And Ors. ....Respondent WITH WRIT PETITION NO. 5223 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Pauline D Souza And Ors. ....Respondent WITH WRIT PETITION NO. 5224 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Ram Lakhan And Ors. ....Respondent WITH WRIT PETITION NO. 5225 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Page 2/6 ::: Uploaded on - 06/12/2018 ::: Downloaded on - 29/12/2018 07:58:07 ::: J. K. Naik And Ors. ....Respondent WITH WRIT PETITION NO. 5226 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Lucy Kaitan Fernandes And Ors. ....Respondent WITH WRIT PETITION NO. 5227 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Govind N. Naik And Ors. ....Respondent WITH WRIT PETITION NO. 5228 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Dadu Mistry And Ors. ....Respondent WITH WRIT PETITION NO. 5229 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Arjun Vista Kharvi And Ors. ....Respondent WITH WRIT PETITION NO. 5230 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Page 3/6 ::: Uploaded on - 06/12/2018 ::: Downloaded on - 29/12/2018 07:58:07 ::: Hindurao K. Patil And Ors. ....Respondent WITH WRIT PETITION NO. 5231 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Arjun Vista Kharvi And Ors. ....Respondent WITH WRIT PETITION NO. 5232 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Mukhtar Ahmed And Ors. ....Respondent WITH WRIT PETITION NO. 5233 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Carmello Futardo And Ors. ....Respondent WITH WRIT PETITION NO. 5234 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S John Rebello And Ors. ....Respondent WITH WRIT PETITION NO. 5221 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Page 4/6 ::: Uploaded on - 06/12/2018 ::: Downloaded on - 29/12/2018 07:58:07 ::: Muktar Ahmed And Ors. ....Respondent WITH WRIT PETITION NO. 12942 OF 2016 Allan Mathew Misquitta And Ors ....Petitioner V/S Leela J. Kharvi And Ors ....Respondent WITH WRIT PETITION NO. 12943 OF 2016 Allan Mathew Misquitta And Ors ....Petitioner V/S Juvoag Diego Dsouza And Ors ....Respondent WITH WRIT PETITION NO. 8308 OF 2016 Allan Mathew Misquitta And Ors ....Petitioner V/S Mohan Manchu And Ors ....Respondent WITH WRIT PETITION NO. 14267 OF 2016 Allan Mathew Misquitta And Ors ....Petitioner V/S Smt. Leela N. Naik And Ors ....Respondent WITH WRIT PETITION NO. 8288 OF 2014 Gufic Private Limited ....Petitioner V/S Page 5/6 ::: Uploaded on - 06/12/2018 ::: Downloaded on - 29/12/2018 07:58:07 ::: Allan Mathew Misquitta And Ors. ....Respondent Adv. Sandeep Ashok Bhagwat For Petitioner Adv. Prachi Dhanani, Nikita Panse i/b Veritas Legal for R.no. 2 And 3 CORAM : K.K. TATED, J DATE : 6th December, 2018 P.C. :

At the request of learned advocate for the petitioners Stand over to 14/01/2019. Ad-interim relief granted earlier to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 6/6 ::: Uploaded on - 06/12/2018 ::: Downloaded on - 29/12/2018 07:58:07 :::