Bombay High Court
Allan Mathew Misquitta And Ors vs Anthony Fernandes And Ors on 19 November, 2018
Author: B.P. Colabawalla
Bench: B.P. Colabawalla
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5215 OF 2016
Allan Mathew Misquitta And Ors. ....Petitioner
V/S
Laxman Bendre And Ors. ....Respondent
WITH WRIT PETITION NO. 5216 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Ramesh Vista Rawat And Ors. ....Respondent WITH WRIT PETITION NO. 5217 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Anthony Fernandes And Ors. ....Respondent WITH WRIT PETITION NO. 5218 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Mohamed Mobin And Ors. ....Respondent WITH WRIT PETITION NO. 5219 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Page 1/6 ::: Uploaded on - 19/11/2018 ::: Downloaded on - 20/11/2018 01:48:27 ::: Babli Mistry And Ors. ....Respondent WITH WRIT PETITION NO. 5220 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Anthony Fernandes And Ors. ....Respondent WITH WRIT PETITION NO. 5222 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Ram Kripal And Ors. ....Respondent WITH WRIT PETITION NO. 5223 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Pauline D Souza And Ors. ....Respondent WITH WRIT PETITION NO. 5224 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Ram Lakhan And Ors. ....Respondent WITH WRIT PETITION NO. 5225 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Page 2/6 ::: Uploaded on - 19/11/2018 ::: Downloaded on - 20/11/2018 01:48:27 ::: J. K. Naik And Ors. ....Respondent WITH WRIT PETITION NO. 5226 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Lucy Kaitan Fernandes And Ors. ....Respondent WITH WRIT PETITION NO. 5227 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Govind N. Naik And Ors. ....Respondent WITH WRIT PETITION NO. 5228 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Dadu Mistry And Ors. ....Respondent WITH WRIT PETITION NO. 5229 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Arjun Vista Kharvi And Ors. ....Respondent WITH WRIT PETITION NO. 5230 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Page 3/6 ::: Uploaded on - 19/11/2018 ::: Downloaded on - 20/11/2018 01:48:27 ::: Hindurao K. Patil And Ors. ....Respondent WITH WRIT PETITION NO. 5231 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Arjun Vista Kharvi And Ors. ....Respondent WITH WRIT PETITION NO. 5232 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Mukhtar Ahmed And Ors. ....Respondent WITH WRIT PETITION NO. 5233 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Carmello Futardo And Ors. ....Respondent WITH WRIT PETITION NO. 5234 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S John Rebello And Ors. ....Respondent WITH WRIT PETITION NO. 5221 OF 2016 Allan Mathew Misquitta And Ors. ....Petitioner V/S Page 4/6 ::: Uploaded on - 19/11/2018 ::: Downloaded on - 20/11/2018 01:48:27 ::: Muktar Ahmed And Ors. ....Respondent WITH WRIT PETITION NO. 12942 OF 2016 Allan Mathew Misquitta And Ors ....Petitioner V/S Leela J. Kharvi And Ors ....Respondent WITH WRIT PETITION NO. 12943 OF 2016 Allan Mathew Misquitta And Ors ....Petitioner V/S Juvoag Diego Dsouza And Ors ....Respondent WITH WRIT PETITION NO. 8308 OF 2016 Allan Mathew Misquitta And Ors ....Petitioner V/S Mohan Manchu And Ors ....Respondent WITH WRIT PETITION NO. 14267 OF 2016 Allan Mathew Misquitta And Ors ....Petitioner V/S Smt. Leela N. Naik And Ors ....Respondent WITH WRIT PETITION NO. 8288 OF 2014 Gufic Private Limited ....Petitioner V/S Page 5/6 ::: Uploaded on - 19/11/2018 ::: Downloaded on - 20/11/2018 01:48:27 ::: Allan Mathew Misquitta And Ors. ....Respondent Sandeep Ashok Bhagwat For Petitioner Deepak A. Poonamiya Adv.for R.no.3 (caveat & Vp Fl Veritas Legal R.no. 2 And 3 For Respondent CORAM : B.P. COLABAWALLA, J DATE : 19th November, 2018 P.C. :
At the request of Advocate for the Petitioner,adjourned to 06/12/2018. Ad interim relief to continue till next date.
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