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Union of India - Section

Section 45 in The Airports Authority Of India Act, 1994

45. Amendment of Act 22 of 1934.-In section 5 of the Aircrafts Act, 1934, in sub-section (2),-

(a)in clause (b), for the words and figures "the International Airports Authority Act, 1971 or the National Airports Authority Act, 1985", the words and figures "the Airports Authority of India Act, 1994" shall be substituted;
(b)proviso to clause (b) shall be omitted.