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Himachal Pradesh High Court

Jaswant Singh vs . Hrtc on 28 September, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Jaswant Singh Vs. HRTC .

CWPOA No.1403 of 2020 28.09.2022 Present Mr. Narender Sharma, Advocate, for the petitioners.

Mr. Vikas Rajput, Advocate for respondent Nos. 1 and 2.

Mr. Sudhir Bhatnagar and Mr. Narender Guleria, Additional Advocate Generals with Mr. Sunny Dhatwalia, Assistant Advocate General, for the respondent-State.

Mr. V.D.Khidtta, Advocate, for respondent Nos. 4 to 9.

Mr. Manohar Lal Sharma, Advocate, for respondent No.14.

Learned counsel representing the respondent-

Corporation states that as per the instructions imparted to him petitioners namely Ms. Nisha Sharma and Sh. Satish Kumar have been assigned seniority above private respondents No.3 to 13 and as such, nothing remains to be adjudicated in the present petition.

Learned counsel representing the petitioners prays for and is granted one week's time to have instructions. List on 20.10.2022.

(Sandeep Sharma) Judge th 28 September, 2022 (shankar) ::: Downloaded on - 28/09/2022 20:07:23 :::CIS