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State of Bihar - Section

Section 275 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

275. Disability pension.

(1)The Board may sanction an amount of Rs. 150.00 per month as disability pension to a beneficiary who is permanently disabled due to paralysis, leprosy, T.B. accident etc. In addition to this pension he will be eligible for an ex-gratia payment of not more than Rs. 5,000/- depending upon the percentage of disability and subject to such conditions as may be fixed by the Board.
(2)The application for disability pension and ex-gratia payment under sub-rule (1) shall be made in Form No. XXXIX with such certificates and other documents as may be specified by the Board.