Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 255] [Entire Act] Union of India - Subsection Section 255(2) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964 (2)Sailors are liable to be transferred from one branch to another branch at the discretion of the Chief of the Naval Staff.
