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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Odisha - Subsection

Section 27(x) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(x)Medium industries - This category refers to supply of power for industrial production with a contract demand of and beyond 22 KVA, up to-and exceeding 110 KVA, where power is generally utilised as motive force.