Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Jammu-Kashmir - Subsection Section 5(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (3)A Joint Director shall be assisted at his headquarter by such number of superior officers and enrolled members of the Force as may be appointed by the Director.
