Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Jammu-Kashmir - Section

Section 5 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

5. Organisational set up at Zonal level of Jammu and Kashmir.

(1)For the purposes of the Act, a unit of Force (hereinafter referred to as Delta Force) shall be distributed over each of the two provinces of the State.
(2)The head of the Delta Force at province level shall be the Joint Director and entire unit of Delta Force shall be under his command, supervision and administration.
(3)A Joint Director shall be assisted at his headquarter by such number of superior officers and enrolled members of the Force as may be appointed by the Director.
(4)The Headquarters of the Joint Director, Jammu and the Joint Director, Kashmir shall be located at Jammu and Srinagar respectively.