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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Rajasthan - Subsection

Section 95(1)(ii) in First Statutes of the University of Udaipur

(ii)[(a) The Heads [x x x] [Substituted vide Resolution Nos. 4 & 5. dated 29-3-1967 and assented by the Chancellor on dated 12-4-1967.] of the Departments in the University in the subjects assigned to the Faculty.