Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 180(2)] [Section 180] [Entire Act] State of Punjab - Subsection Section 180(2)(ii) in The Punjab Panchayati Raj Act, 1994 (ii)providing for the timely and equitable distribution and full use of water under irrigation schemes under the control of the Zila Parishad ;