Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 26] [Entire Act] Union of India - Section Section 8 in THE REGIONAL RURAL BANKS ACT, 1976 8. Management.- (1)Subject to the provisions of this Act, the general superintendence, direction and Regional Rural Bank.(2)In discharging its functions, the Board shall act on business principles and shall have due regard to public interest.
