Section 32(1)(d) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

(d)in case of candidate whose application form is rejected by the Board.

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