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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(4) in The U.P. Entertainment and Betting Tax Inspectors Service Rules, 1982

(4)Credit will be given for good language including orderly, effective and exact expression combined with due economy of words, in all the subjects of the examination and not only in subjects which are specially devoted to the language.