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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(c) in Tamil Nadu Homeopathy Council (Syllabus for Written Test) Regulations, 1975

(c)Every candidate for the test shall send an application along with a fee of Rs. 30 (Rupees Thirty only) in the form of crossed Indian Postal Order drawn in favour of the Registrar, to the Registrar.