Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 26(4)] [Section 26] [Entire Act]

State of Maharashtra - Subsection

Section 26(4)(a) in The Maharashtra Education and Employment Guarantee (CESS) Act, 1962

(a)appoints the officers specified in column (1) of the Schedule hereto to exercise the powers and perform the functions of the Collector under the said paragraph II in relation to lands and buildings in the areas, respectively, specified against them in column (2) of the said Schedule; and