Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 8 in Gemstone Policy of Orissa, 1998 8. Condition of Leas. (a)The mining lease will be granted for a period of 20 years(b)A lapidary unit will be set up within a period of 5 years from the date of execution of the lease(c)Supply of gemstones to local lapidary units on preferential basis
