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[Cites 0, Cited by 0] [Section 80(10)] [Section 80] [Entire Act]

Union of India - Subsection

Section 80(10)(c) in Finance Act, 1999

(c)the residential unit has a maximum built-up area of one thousand square feet where such residential unit is situated within the cities of Delhi or Mumbai or within twenty-five kilometres from the municipal limits of these cities and one thousand and five hundred square feet at any other place.