Himachal Pradesh High Court
Devi Chand vs . The Ld. Industrial Tribunal And ... on 2 January, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Devi Chand Vs. The Ld. Industrial Tribunal and another CWP No. 2158 of 2017 02.01.2023 Present: Mr. R.L. Verma, Advocate, vice Mr. P.P. Chauhan, .
Advocate, for the petitioner.
No notice has been issued to respondent No. 1.
Mr. Harsh Kumar, Advocate, vice Mr. Sunil Kumar, Advocate, for respondent No. 2.
As prayed for, list for consideration after ensuing winter vacations.
(Ajay Mohan Goel)
r Judge
January 02, 2023
(bhupender)
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