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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Chota Nagpur Division - Subsection

Section 3(vii) in Chota Nagpur Tenancy Act, 1908

(vii)"Deputy Collector" includes an Assistant Collector and any Sub-Deputy Collector, who is especially empowered by the [State] Government to discharge any of the functions of a Deputy Collector under this Act;