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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(4) in First Statutes of the Jai Narayan Vyas University Jodhpur

(4)The Selection Committee shall consider and present to the Syndicate recommendations as to the appointment referred to it. If the Syndicate is unable to accept the recommendation made by the committee, it shall record its reasons and submit the case to the Chancellor for final orders.