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State of Rajasthan - Section

Section 19 in First Statutes of the Jai Narayan Vyas University Jodhpur

19. [ [Omitted by Rajasthan 18 of 1974.]

(1)x x x]
(2)The Selection Committee for the recognition of teachers of colleges shall consist of the following members:
(a)For the purpose of recognising a college teacher as a Professor, Reader or Lecturer:
(i)the Vice-Chancellor;
(ii)an educationist, nominated by the Chancellor;
(iii)a nominee of the Syndicate;
(iv)the Dean of the Faculty;
(v)the Head of the Department concerned, if he is a Professor;
(vi)two experts not connected with the University, nominated by the Vice-Chancellor.
(3)The meeting of the Selection Committee shall be convened by the Vice Chancellor.
(4)The Selection Committee shall consider and present to the Syndicate recommendations as to the appointment referred to it. If the Syndicate is unable to accept the recommendation made by the committee, it shall record its reasons and submit the case to the Chancellor for final orders.