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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(3) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965

(3)Persons appointed to the Service by direct recruitment shall be required to produce certificate of physical fitness from the Chief Medical Officer of the district before joining service. This condition will not, however apply to the persons appointed in a temporary vacancy of less than 3 months duration.