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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttarakhand - Subsection

Section 9(4) in Uttarakhand Right of Children to Free and Compulsory Education Rules, 2011

(4)There shall be a box file in every Government and aided school. The mentioned file will be provided to every child. At the end of the day, every child will write in his/her own words on a paper what he/she has learnt during the day in the school. So that the progress of the child could be viewed in an instance by any individual or inspecting authority.