Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Madhya Pradesh - Subsection Section 12A(2) in The M.P. Khadi Tatha Gramodyog Adhiniyam, 1978 (2)Every district committee shall exercise such powers and perform such functions as may be entrusted to it by the Board.
