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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Uttar Pradesh - Subsection

Section 16(2) in U.P. Irrigation Department Mechanical Engineers (Subordinate) Service Rules, 1992

(2)The Appointing Authority shall prepare eligibility lists of candidates in accordance with the Uttar Pradesh Promotion by Selection (on Posts Outside the Purview of the Public Service Commission) Eligibility List Rules, 1986 and place it before Selection Committee along with the character rolls and such other records, pertaining to them as may be considered proper.