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[Cites 0, Cited by 0] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(viii) in The Sugar (Price Determination for 2009-2010 Production) Amendment (2) Order, 2011

(viii)against serial No. 41 relating to New Horizon Sugar Mills Pvt. Ltd., Sagrur (Aniyur), P.O. Kandamanglam, Distt. Pondicherry shall be substituted by EID Parry (India) Ltd., Unit-Ariyur, P.O. Kandamanglam, Distt. Pondicherry.