Section 22 in The Punjab Motor Spirit (Taxation of Sales) Rules, 1939
22. [ Powers.] [Substituted by Punjab Government Notification No. 1518 E&T (Ch.) 54/378, dated 10.5.1954.]
- The powers conferred by section 15 of the Act shall be exercised by every officer of the Excise and Taxation Department not below the rank of Sub-Inspector, within the area for which he is appointed.Penalties
