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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(3) in The Orissa Children's and Women's Welfare Service Rules, 1989

(3)
(a)The appointment to the Junior grade service shall be made by way of selection from Anganwadi Workers on the basis of seniority.
If Selection Committee finds any candidate not suitable, the same shall be recorded in the proceeding of the meeting.
(b)The eligible Lady Village Level Workers shall be considered for appointment by way of selection on the basis of their service records with due regard to seniority and suitability as per provisions of the Orissa Civil Services (Criteria for Promotion) Rules, 1992.