Section 54 in Jharkhand Co-operative Societies Rules, 2008
54. Registers of members and shares.
(1)Every registered society shall maintain a register of members showing such particulars as may be specified in these rules. or by an order of the Registrar.(2)A registered society, the liability of the member of which is limited to the value of shares held by them, shall, in addition to the register of members, also maintain a register of shares and shareholders in such form as may, from time to time, be prescribed by the Registrar.
