Section 14(1)(c) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997

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State of Madhya Pradesh - Subsection

Section 14(1)(c) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997

(c)record of health case sheet of every patient containing the following information in addition to any other information, that may be required by the supervising authority :-

(i)Year.......................................................................

(ii)Register No. ..............................................................

(iii)Name.....................W/o, S/o, D/o...........................

(iv)[ Omitted] [[Omitted by M.P. Notification No. F-13-2-2005-XVII-Med.-2, dated 15-11-2007. Prior to omission it read as under:

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State of Madhya Pradesh - Subsection

Section 14(1)(c) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997