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[Cites 0, Cited by 0] [Section 103(1)] [Section 103] [Entire Act]

State of Chattisgarh - Subsection

Section 103(1)(c) in The Chhattisgarh Motor Vehicles Rules, 1994

(c)The size of letters mentioned in clauses (a) and (b) shall be 8 cm. in height and shall be clearly legible from a distance of twenty-five metres.