Himachal Pradesh High Court
Sh. Jagdish Chand vs . Sh. Rajesh Kumar on 14 September, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Jagdish Chand Vs. Sh. Rajesh Kumar Cr. Revision No. 50 of 2021 .
14.09.2022 Present: Ms. Reeta Thakur, Legal Aid Counsel, for the petitioner.
Mr. Rohit Shyam, Advocate, for the respondent.
On the request of learned Legal Aid Counsel, the case is ordered to be listed after three weeks, as she submits that the petitioner is no responding and imparting instructions.
r (Ajay Mohan Goel)
Judge
September 14, 2022
(bhupender)
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