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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(1) in The Bihar Motor Transport Workers Rules, 1962

(1)No employer shall allow operation of any motor transport vehicle unless each motor transport worker travelling with the vehicle is provided with and maintains, Individual Control Book in Form No. - XII. The book shall be bound with the forms in duplicate and each form shall be numbered consecutively:Provided that if the Chief Inspector is of opinion that any Individual Control Book or similar record maintained as a part of the routine of an undertaking gives the particulars required under this Rule, he may by order in writing direct that such individual control book or record be maintained in place of and treated as the individual control book required under this Rule.