Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 289] [Entire Act] State of West Bengal - Subsection Section 289(1) in The West Bengal Motor Vehicles Rules, 1989 (1)No person shall mount or attempt to mount on, or dismount from any motor vehicle, when the motor vehicle is in motion.