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[Entire Act]
State of Tamilnadu - Section
Section 3 in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976
3. Constitution.
| No. | Category |
| 1. | Maternity Assistant (Maternity and Child Health) |
| 2. | Motor Mechanic |
| 3. | Laboratory Assistant |
| 4. | Field Assistant |
| 5. | Driver (Lorry, Motor, or Tractor) |
| 6. | Burial Ground Registrar |
| 7. | Fitter |
| 8. | Carpenter |
| 9. | Hammerman |
| 10. | Blacksmith |
| 11. | Sanitary Supervisor |
| 12. | Public Health Peon |
| 13. | Cleaner (Lorry, Motor or Tractor) |
| 14. | Bellow Boy |
| 15. | Ayah, Maternity and Child Health |
| 16. | Flyer |
| 17. | Sanitary Workers (Sweepers, Scavengers, Totties, Cart Drivers,Drain Cleaners, Tank and burial and burning ground watchman,and all other Sanitary Workers including those employed forAnti-Malaria, Anti-Filaria, Guinea Worm and Compost Schemes) |