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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(1) in Tamil Nadu Municipal (Non-Centralized-Regular) Public Health Establishment Regulations, 1976

(1)The establishment shall consist of the following categories: -
No. Category
1. Maternity Assistant (Maternity and Child Health)
2. Motor Mechanic
3. Laboratory Assistant
4. Field Assistant
5. Driver (Lorry, Motor, or Tractor)
6. Burial Ground Registrar
7. Fitter
8. Carpenter
9. Hammerman
10. Blacksmith
11. Sanitary Supervisor
12. Public Health Peon
13. Cleaner (Lorry, Motor or Tractor)
14. Bellow Boy
15. Ayah, Maternity and Child Health
16. Flyer
17. Sanitary Workers (Sweepers, Scavengers, Totties, Cart Drivers,Drain Cleaners, Tank and burial and burning ground watchman,and all other Sanitary Workers including those employed forAnti-Malaria, Anti-Filaria, Guinea Worm and Compost Schemes)