Section 4(2)(a) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

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State of Rajasthan - Subsection

Section 4(2)(a) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

(a)create any post, permanent or temporary, from time to time, as may be considered necessary and it may abolish any such post in the like manner without thereby entitling any person to any compensation; and

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State of Rajasthan - Subsection

Section 4(2)(a) in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998