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State of Rajasthan - Section

Section 4 in The Rajasthan Women and Child Development (State and Subordinate) Service Rules, 1998

4. Composition and strength of the service.

(1)The nature of posts included in the service shall be as specified in column No. 2 of the schedules.
(2)The strength of posts in the service shall be such as may be determined by the Government, from time to time provided that the Government may:-
(a)create any post, permanent or temporary, from time to time, as may be considered necessary and it may abolish any such post in the like manner without thereby entitling any person to any compensation; and
(b)leave unfilled or hold in abeyance or abolish any post, permanent or temporary, from time to time, without thereby entitling any person to any compensation.