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State of Bihar - Section

Section 23 in The Bihar Municipal Election Rules, 2007

23. Decisions of the Revising Authority regarding claims and objections to be final.

- The decision of the Revising Authority shall be communicated by him to the Registration Officer who shall cause the roll to be amended in accordance therewith. The Revising Authority shall also direct correction of any clerical or printing errors which he may himself discover in the roll.