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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(2) in Visvesvaraya Technological University Act, 1994

(2)It shall come into force on such [date] [The Act has come into force on 01.04.1998 by notification. The text of the notification is at the end of the Act.] as the State Government may by notification in the Official Gazette appoints.