Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] NCT Delhi - Subsection Section 3(a) in DELHI JUDICIAL SERVICE RULES, 1970 (a)On and from the date of commencement of these Rules there shall be constituted a Civil Service to be known as the Delhi Judicial Service.
