(1)The Manager shall appoint a Canteen Managing Committee which shall be consulted from time to time as to -(a)the quality and quantity of foodstuffs to be served in the canteen;(b)the arrangements of the menus;(c)times of meals in the canteen, and(d)any other matter as may be directed by the Committee:[Provided that where the canteen is managed by a Co-operative Society registered under the Punjab Co-operative Societies Act, 1954 (Punjab Act XIV of 1955), it shall not be necessary to appoint a Canteen Managing Committee.] [Added by Punjab Government Notification No. 9825-VII-Lab.-I- 59/13005, dated 12th October, 1959.]
