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[Cites 0, Cited by 0] [Section 133] [Entire Act]

State of Jharkhand - Subsection

Section 133(iii) in The Jharkhand Agricultural Produce Markets Rules, 2000

(iii)The Managing Director of the Board may allow the Secretary to receive a fixed monthly conveyance allowance from the Market Committee for local Journey within 8 Kms of his headquarter.