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[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of Jharkhand - Subsection

Section 156(a) in Bihar Education Code, 1961

(a)In the case of trained teachers, the candidates should not be over 45 years of age except in the cases of candidates belonging to the Scheduled Castes and Scheduled Tribes and female candidates where the maximum age-limit is fixed at 48 years, provided that all such candidates who are above 35 years of age must have at least 5 years' actual teaching experience.