Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] Chota Nagpur Division - Section Section 66 in Chota Nagpur Tenancy Act, 1908 66. Prohibition against conversion of certain land into Korkar - Nothing in Section 64 shall authorise any cultivator to convert into Korkar any orchard or cultivated or homestead land in the direct possession of any other person.
