Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Rajasthan - Subsection Section 4(1) in Rajasthan Rural Development and Panchayati Raj State and Subordinate Service Rules, 1998 (1)The nature of posts included in each category of the Service shall be as specified in Column 2 of Schedules I and II appended to these Rules.
