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[Cites 0, Cited by 0] [Section 53] [Entire Act]

State of Assam - Subsection

Section 53(4) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(4)Stores, backroom and the like will have at least half of the ventilation required for living rooms. When such ventilation by apertures in walls is not possible or advisable, at least there shall be ventilation by means of a flow or chimney.